Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] State of Maharashtra - Subsection Section 146(3) in The Maharashtra Village Panchayats Act, 1959 (3)&(4) [* * *] [ Sub-sections (3) and (4) were deleted by Maharashtra 21 of 1994, Section 24 (3).]
