Supreme Court - Daily Orders
Abdul Nassar vs The State Of Kerala on 8 February, 2023
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.103 COURT NO.2 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1122-1123/2018
ABDUL NASSAR Appellant(s)
VERSUS
THE STATE OF KERALA & ANR. Respondent(s)
([ TO GO BEFORE THREE HON'BLE JUDGES ][ DEATH CASE ]
IA No. 128734/2022 - APPLICATION FOR PERMISSION)
Date : 08-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. Pallav Mongia, AOR
For Respondent(s) Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Adjournment of two weeks has been sought on behalf of the appellant as there is stated to be bereavement in the family of the arguing counsel of the appellant.
List after two weeks, as prayed for.
Signature Not Verified (RASHMI DHYANI PANT) Digitally signed by RASHMI DHYANI Date: 2023.02.08 (POONAM VAID) COURT MASTER 17:49:48 IST Reason: COURT MASTER