Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

The Deputy Director, Directorate Of ... vs Ashutosh Verma on 18 November, 2020

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~A-9
                         *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +     CRL. REV. P. 1029/2019
                               THE DEPUTY DIRECTOR, DIRECTORATE
                               OF ENFORCEMENT, NEW DLEHI                ..... Petitioner
                                            Through Ms Malik Harimath, Advocate.

                                                    versus

                               ASHUTOSH VERMA                                  ..... Respondent
                                           Through None.

                               CORAM:
                               HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       ORDER

% 18.11.2020 [Hearing held through videoconferencing]

1. None appears for the respondent.

2. A request for an adjournment is made on behalf of Mr Mahajan, learned counsel appearing for the petitioner. It is stated that he is indisposed.

3. At his request, list on 12.02.2021.

VIBHU BAKHRU, J NOVEMBER 18, 2020 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL