Delhi High Court - Orders
The Deputy Director, Directorate Of ... vs Ashutosh Verma on 18 November, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~A-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL. REV. P. 1029/2019
THE DEPUTY DIRECTOR, DIRECTORATE
OF ENFORCEMENT, NEW DLEHI ..... Petitioner
Through Ms Malik Harimath, Advocate.
versus
ASHUTOSH VERMA ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 18.11.2020 [Hearing held through videoconferencing]
1. None appears for the respondent.
2. A request for an adjournment is made on behalf of Mr Mahajan, learned counsel appearing for the petitioner. It is stated that he is indisposed.
3. At his request, list on 12.02.2021.
VIBHU BAKHRU, J NOVEMBER 18, 2020 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL