Calcutta High Court
Sajfood Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 25 July, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-4
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
IP-COM/16/2024
IA NO: GA-COM/2/2024,
GA-COM/3/2024
SAJFOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 25th July, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv. Mr. Biswaroop Mukherjee, Adv. Mr. Bhabesh Garodia, Adv.
...for the plaintiff Mr. S.N. Mookherjee, Sr. Adv. Mr. Sayantan Bose, Sr. Adv. Mr. Yash Singhi, Adv.(v.c.) Mr. Tanmoy Roy, Adv.
Mr. Deep Bhattacharya, Adv. ...for the defendant no. 3 The Court:- The suit is adjourned to 6th August, 2025 for framing of issues.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)