Supreme Court - Daily Orders
M/S Hotel Queen Road Pvt Ltd. vs Union Of India on 29 January, 2016
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.35 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
1244/2016
(Arising out of impugned final judgment and order dated 25/05/2015
in WPC No. 2726/2007 passed by the High Court Of Delhi At New
Delhi)
M/S HOTEL QUEEN ROAD PVT LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 29/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s)
Ms. Aditi Gupta,Adv.
Ms. Amita Singh Kakkar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal Nos. 668-669 of 2013.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2016.01.30 10:27:13 IST Reason: