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Supreme Court - Daily Orders

M/S Hotel Queen Road Pvt Ltd. vs Union Of India on 29 January, 2016

Bench: M.Y. Eqbal, Arun Mishra

     ITEM NO.35                             COURT NO.9                SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                 No(s).
     1244/2016

     (Arising out of impugned final judgment and order dated 25/05/2015
     in WPC No. 2726/2007 passed by the High Court Of Delhi At New
     Delhi)

     M/S HOTEL QUEEN ROAD PVT LTD.                                     Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ANR.                                             Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 29/01/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.Y. EQBAL
                         HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)
                                    Ms. Aditi Gupta,Adv.
                                    Ms. Amita Singh Kakkar, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal Nos. 668-669 of 2013.

[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2016.01.30 10:27:13 IST Reason: