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State of Rajasthan - Section

Section 15 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

15. Unfair Practices.

- An employee, who, either at the time of the examination or subsequently, is found to have used unfair practices will be considered to have filed entirely at the examination. His case may also be reported by the Registrar to the Government for such further action as may be considered necessary.