Supreme Court - Daily Orders
University Of Agricultural Sciences vs Smt.Saroja Gupta(Dead) on 20 January, 2020
Bench: Arun Mishra, Indira Banerjee
ITEM NO.3 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION NO(S). 47/2020
IN C.A. NO. 10728/2017
UNIVERSITY OF AGRICULTURAL SCIENCES Petitioner(s)
VERSUS
SMT. SAROJA GUPTA(DEAD) Respondent(s)
(FOR ADMISSION - OFFICE REPORT FOR DIRECTION TO BE LISTED)
Date : 20-01-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
By Courts Motion
For Petitioner(s) Mr. E.C. Vidya Sagar, AOR
Mr. Gopi Chand,Adv.
For Respondent(s) Mr. T. Mahipal, AOR
Mr. Naveen Chawla,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the time of decision application for substitution was not pointed out. However, it is agreed to that the legal representatives of deceased/sole respondent be substituted. Ordered accordingly.
The application is, accordingly, disposed of.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by NARENDRA PRASAD Date: 2020.01.20 18:03:58 IST Reason: