Section 9 in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978
9. Preferential qualifications.
- A candidate shall, other things being equal, be given preference over other candidates in the matter of direct recruitment if he-(a)has served in the Territorial Army for a minimum period of two years; or(b)has obtained a 'B' certificate of the National Cadet Corps.
