Section 67(2)(b) in Arunachal Pradesh Goods Tax Act, 2005

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(2)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)the Commissioner may engage and procure the engagement of other persons to assist him in the performance of his duties; (in this Act referred to as "Goods Tax authorities").

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State of Arunachal Pradesh - Subsection

Section 67(2)(b) in Arunachal Pradesh Goods Tax Act, 2005