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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2) in Wild Life (Protection) Punjab Rules, 1975

(2)No person holding a hunting license shall kill wild animals described in the table given below in excess of the number specified against each in column 4 thereof, if any.Birds
1. Sandgrouses ... 10 per day
2. Red Jungle fowls ... 4 per day
3. Partridges ... 10 per day
4. Pigeons and Doves ... 10 per day
5. Ducks ... 10 per day
Table
Serial No. English Name The number to be hunted Minimum length of horns or the size of the animal Horns
1 2 3 4
  ANIMAL    
1. Goral ... 1 per licence 4 inches
2. Barking deer ... 1 per licence 4 inches including pedicel
3. Hog deer ... 1 per licence 12 inches
4. Spotted deer ... 1 per licence 30 inches
5. Sambhar ... 1 per licence 30 inches
6. [Nilgai no limit 8 inches size]*
      Size
7. Panther ... 1 per licence 30" to 36" up to shoulder
8. [Wild Pig no limit 25" to 30" up to shoulder]*
9. Hare ... 6 per day 15" to 17" up to shoulder