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[Cites 0, Cited by 0] [Section 418(1)] [Section 418] [Entire Act]

Union of India - Subsection

Section 418(1)(b) in The Companies Act, 1956

(b)be invested in the securities mentioned or referred to in clauses (a) to (e) of section 20 of the Indian Trusts Act, 1882 (2 of 1882).]