Supreme Court - Daily Orders
The State Of Punjab vs Lsr Forge Pvt. Ltd. on 11 January, 2016
Bench: Dipak Misra, N.V. Ramana
ITEM NO.11 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 24/2016
(Arising out of impugned final judgment and order dated 20/05/2015
in CWP No. 8025/2014 passed by the High Court of Punjab & Haryana
at Chandigarh)
STATE OF PUNJAB AND ORS Petitioner(s)
VERSUS
LSR FORGE PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 11/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Nikhil Nayyar, AAG
Ms. Kiran Bhardwaj, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P.(C) No.35263 of 2015.
Signature Not Verified (Chetan Kumar) (H.S. Parasher) Digitally signed by Gulshan Kumar AroraCourt Master Court Master Date: 2016.01.11 16:30:34 IST Reason: