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State of Tamilnadu - Section

Section 15 in Code of Regulations for Matriculation Schools, Tamil Nadu

15. Annual promotion.

- Promotion will be made annually by the Principal. The Principal will be ultimately responsible for promotion. There will be no double promotion in any one year.The Principal will draw the principles of promotions every year in consultation with the staff council. Principles may differ for each standard and section. But once principles are framed, there should be no deviation. Standard-wise principles of promotion and detention lists should be recorded in a register and signed by the principal and teachers concerned within a week after the completion of promotions and before publishing the results.