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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2)(a) in Aircraft Rules, 1937

(a)to, and to persons on, aircraft registered in India wherever they may be, [except cases falling under sub-rule (4)] [Added by G.S.R. 20(E), dated 12.1.1994.];