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[Cites 0, Cited by 0] [Section 19(14A)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(14A)(i) in The Sugar Development Fund Rules, 1983

(i)the rate of interest at which advance has been obtained by it on pledging the buffer stock of sugar with any scheduled bank or any State Co-operative Bank or Central Co-operative bank referred to in sub-rule (14);