Allahabad High Court
Har Swaroop Gautam vs State Of U.P. And Others on 4 December, 2019
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 36247 of 2009 Petitioner :- Har Swaroop Gautam Respondent :- State of U.P. and Others Counsel for Petitioner :- Shailendra Counsel for Respondent :- C.S.C. Hon'ble Surya Prakash Kesarwani,J.
List revised. Case called out.
None appears on behalf of the petitioner to press this writ petition.
Learned standing counsel for the State respondents is present.
The writ petition is dismissed for non prosecution.
Order Date :- 4.12.2019 Arif