Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Arunachal Pradesh - Subsection Section 24(1) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018 (1)The State Government may, notification in the Official Gazette, make rules in respect of all or any other matters referred to in section 4.
