Supreme Court - Daily Orders
Btv Srinivas Rao vs K. Srinivas Rao on 26 March, 2018
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.11 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No. 499 of 2018 in SLP(C) No(s). 7447/2015
BTV SRINIVAS RAO Petitioner(s)
VERSUS
K. SRINIVAS RAO & ORS. Respondent(s)
(and and IA No.27192/2018-CONDONATION OF DELAY IN FILING
APPLICATION FOR RESTORATION)
Date : 26-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBER]
For Petitioner(s) Mr. K.Sridhar Reddy, Adv.
Mr. B. Ramana Murthy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing the application for restoration is condoned.
Application for restoration is allowed. Special Leave Petition is restored to its original number.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.28
17:02:24 IST
Reason: