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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(d) in Haryana Chit Funds Rules, 2018

(d)Particulars of the chit-
(i)number and date of registration of the chit agreement;
(ii)office where the chit agreement was registered;
(iii)the chit amount;
(iv)the total number of tickets;
(v)the number of subscriptions and the number of tickets subscribed by each subscriber in the following format:-