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Supreme Court - Daily Orders

Raushan Tara Jaswal vs Union Of India on 15 September, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.801                               COURT NO.1                 SECTION

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                             Diary No.29453/2017

     RAUSHAN TARA JASWAL & ORS.                                           Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ANR.                                                Respondent(s)


     Date : 15-09-2017 This petition was MENTIONED today.


     CORAM :
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)
                                       Mr.   Ashwani Kumar, Sr. Adv.
                                       Mr.   Sujeeta Srivastava, Adv.
                                       Ms.   Sangeeta Bharti, Adv.
                                       Mr.   Raushan Tara Jaswal, Adv.
                                       Mr.   Gopal Krishmani, Adv.

     For Respondent(s)


                             UPON being mentioned the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter on 18th September, 2017, subject to curing of defects, before the appropriate Bench as per the roster.

(Chetan Kumar) (Shakti Parkash Sharma) Signature Not Verified Court Master Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2017.09.15 16:45:59 IST Reason: