Supreme Court - Daily Orders
Raushan Tara Jaswal vs Union Of India on 15 September, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.801 COURT NO.1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.29453/2017
RAUSHAN TARA JASWAL & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 15-09-2017 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Ashwani Kumar, Sr. Adv.
Mr. Sujeeta Srivastava, Adv.
Ms. Sangeeta Bharti, Adv.
Mr. Raushan Tara Jaswal, Adv.
Mr. Gopal Krishmani, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter on 18th September, 2017, subject to curing of defects, before the appropriate Bench as per the roster.
(Chetan Kumar) (Shakti Parkash Sharma) Signature Not Verified Court Master Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2017.09.15 16:45:59 IST Reason: