Section 34(2) in Canara Bank (Employees') Pension Regulations, 1995
(2)[ The family of a deceased employee governed by the provision contained in sub-regulation (7) of regulation 3 shall be eligible for pension or family pension as the case may be, with effect from 1st day of November, 1993] [Amended w.e.f. 30.11.2002 ref Circular No. 265/2002, dated 24.12.2002]
