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State of Chattisgarh - Section

Section 14 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(14)A selected candidate would also have the opportunity to take part in any counselling organized subsequent to allotment of a seat to him/her. Every time the counselling will be done strictly on merit cum option basis for all the candidates present. Provided also that, if an already selected candidate opts for allotment of a seat in a different subject, then