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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(2)(k) in Uttar Pradesh Municipal Corporation Act, 1959

(k)the manner in which the question regarding production of documents or other papers under sub-section (1) of Section 122 shall be referred to the Mayor for final decision;