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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(4)A permit under Sub-rule (3) shall be granted in respect of such quantity of poppy straws as may be fixed by the authorised officer.