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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(c) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(c)documentation and data including their experience, training, medical fitness and competency in assigned duties relevant to all seafarers employed on its ships, are maintained and readily accessible to all concerned,