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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(f) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(f)"Family Members" means spouse of the deceased person, son / adopted son, daughter/adopted daughter, grand-son /adopted grand-son, grand daughter/adopted grand-daughter, and also includes members of family in blood relations i.e. , brother / sister etc.