Section 16(b) in Rules Regulating the Conditions of Sale of Timber from Established Depots
(b)The period of a quarter will be reckoned as under:-(i)1st quarter-1st April to 30th June.(ii)2nd quarter-1st July to 30th September.(iii)3rd quarter-1st October to 31st December.(iv)4th quarter-1st January to 31st March.
