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[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

State of Tamilnadu - Subsection

Section 216(1)(c) in Chennai City Municipal Corporation Act, 1919

(c)the arrangements to be made for levelling, paving, metalling, flagging, channelling, [***] [Omitted the word 'sewering ' by Tamil Nadu Act 28 of 1978.] draining, conserving and lighting the street.