Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65B] [Entire Act] State of Karnataka - Subsection Section 65B(5) in The Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974 (5)in section 70, in clause (d) of sub-section (1), after the words ''co-operative society'', the words ''or a credit agency'' shall be inserted;