Section 47 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
47. Protection of acts and orders- All acts and orders
duly and in good faith done or passed by the University or anyof its authorities, bodies or officers shall be final and no suitshall be instituted against, or damage claimed from, theUniversity or its authorities, bodies or officers for any thingpurporting to be done in pursuance of this Act and theStatutes, Ordinances, Regulations, Rules, Bye-laws and Ordersmade thereunder.
