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State of Madhya Pradesh - Section

Section 17 in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

17. Members of the force to be considered always on duty and liable to be employed anywhere in the State and outside also.

(1)Every member of the Force shall be considered to be always on duty and shall, at any time, be liable to be employed at any place within the State of Madhya Pradesh and outside also.
(2)No member of the Force shall engage himself in any employment or office other than his duties under this Act.