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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(2)(b) in Karnataka Co-Operative Textile Mills (Acquisition and Transfer) Act, 1986

(b)wages, salaries and other dues of employees of the mills in respect of any period after the management of the mills had been taken over by the Government;