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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(4)(a) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(a)to provide general superintendence and directions and to control functioning of the University by using all such powers as are provided by this Act;