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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(e) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

(e)Whether an order cancelling the licence of the applicant or any of his associates, or partners or promoters, or Directors was ever passed by the Commission;