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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Citizenship Act, 1955

(d)Indian consulate means the office of any consular officer of the Government of India where a register of births is kept, or where there is no such office, such office as may be prescribed;