Supreme Court - Daily Orders
India Radiological And Imaging ... vs Union Of India on 23 August, 2019
ITEM NO.7 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Transfer Case (Civil) No(s). 137/2013
INDIA RADIOLOGICAL AND IMAGING ASSOCIATION (IRIA) Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(ONLY T.P (c) No.324/2014, 692/2016 & 697/2016 to be listed )
WITH
T.P.(C) No. 324/2014 (XVI-A)
(FOR STAY APPLICATION ON IA 1/2014
IA No. 1/2014 - STAY APPLICATION)
T.P.(C) No. 692/2016 (XVI-A)
IA No. 1/2016 - STAY APPLICATION)
T.P.(C) No. 697/2016 (XVI-A)
IA No. 1/2016 - STAY APPLICATION)
Date : 23-08-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms. Nishtha Kumar, AOR
Mr Santosh Prasad Chaursiya, Adv.
Mr G.S.Makker, AOR
For Respondent(s)
Mr Prasanna Mohan, Adv.
Mr. Gaurav Sharma, AOR
Ms. Nishtha Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
T.P.(C) No. 324/2014
Signature Not Verified
Respondent no.6 has filed counter affidavit. Digitally signed by HEMA JOSHI Date: 2019.08.27 14:06:44 IST Reason: Ld. Counsel for the petitioner to furnish fresh particulars to effect service on respondent nos. 2 and 7 within two weeks time as last opportunity, spare copies filed. -2- Item no.7 Service is complete on respondent nos. 1 and 3 to 5 but none has entered appearance.
T.P.(C) No. 692/2016 Counter affidavit filed on behalf of respondent no.1 is defective. Defects be cured within four weeks time as last opportunity.
Service is complete on respondent nos. 2 to 5 but none has entered appearance.
T.P.(C) No. 697/2016 Service is complete on respondent nos. 1 to 5 but none has entered appearance.
List again on 18.12.2019.
ANIL LAXMAN PANSARE Registrar