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State of Odisha - Section

Section 7 in The Orissa Industrial Establishments (National and Festival) Holidays Rules, 1972

7.

The Inspector shall, on each inspection of an industrial establishment, satisfy himself-
(a)that the statement as prescribed under Rule 6 has been displayed,
(b)that the muster roll prescribed in Rule 9 is correctly maintained, and
(c)that the amount of wages for the holidays has been paid.