Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Manipur - Subsection Section 32(1) in Manipur Societies Registration Act, 1989 (1)The Societies Registration Act, 1860 ( XXI of 1860 ) in its application to the State of Manipur, is hereby repealed.
