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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(c) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(c)the powers and functions to be exercised and discharged by the Governing Body under sub-section (2) of section 10;