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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(n) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007

(n)Director, Madhya Pradesh Professional Examination Board, who shall be the Member-Secretary of the Board;