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Orissa High Court

Bichitra Bag vs The Secy. Opsc on 23 February, 2026

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                     I.A. No.946/2022 arising out of disposed of WPC(OAC) No.4559
                                                 of 2016
                     Bichitra Bag                        .....           Petitioner
                                                                         Represented by Adv. -
                                                                         .None

                                              -versus-
                     The Secy. OPSC, Odisha &         .....                   Opposite Parties
                     Another
                                                                         Represented by Adv. -

                                                                         Mr. S.R. Pattnaik, AGA

                                                  CORAM:
                                    MR. JUSTICE ANANDA CHANDRA BEHERA

                                                       ORDER

23.02.2026 Order No.

06. 1. This matter is taken up through hybrid mode.

2. None appears from the side of the petitioner.

3. List this matter on 10.04.2026.

(ANANDA CHANDRA BEHERA) Judge Rati Ranjan Signature Not Verified Digitally Signed Signed by: RATI RANJAN NAYAK Reason: Authentication Location: OHC Date: 26-Feb-2026 14:58:37 Page 1 of 1.