Delhi High Court - Orders
Viridian Development Managers Private ... vs Rps Infrastructure Limited on 17 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 335/2023
VIRIDIAN DEVELOPMENT MANAGERS PRIVATE LIMITED &
ANR. ..... Petitioners
Through: Mr. Preetesh Kapur, Sr. Adv.
alongwith Mr. Shaunak Kashyap, Ms.
Nistha Gupta and Mr. Kartikaya
Gautam, Advs.
versus
RPS INFRASTRUCTURE LIMITED ..... Respondent
Through: Ms. Priya Kumar, Adv. alongwith
Mr. Manu Manchanda and Mr. Kabir
Harpalani, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 17.10.2023 IA No.20664/2023 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of.
O.M.P.(I) (COMM.) 335/2023
3. Issue notice.
4. Learned counsel, as aforesaid, accepts notice on behalf of the respondent.
5. Learned senior counsel for the Petitioner strenuously presses for an ad-interim injunction. Respective counsel for the parties have been heard on the said aspect.
6. List for further consideration/order(s) on 19.10.2023.
OCTOBER 17, 2023/r SACHIN DATTA, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:50:42