Bombay High Court
Narangs International Hotels Pvt. Ltd vs Union Of India And Ors on 4 October, 2018
Author: Riyaz I. Chagla
Bench: M.S. Sanklecha, Riyaz I. Chagla
Uday S. Jagtap 6536-18-WP-901=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6536 OF 2018
Narangs International Hotels Pvt. Ltd. .. Petitioner
v/s.
Union of India & Ors. ..Respondents
Mr. Darius Shroff, Sr. Counsel a/w Mr. Karl Tamboly I/b Pankaj Parsurampuria for the petitioner Ms. Neha Mehta for respondent no.3 Mr. Y.R. Mishra for respondent nos. 1 and 2 CORAM : M.S. SANKLECHA & RIYAZ I. CHAGLA, J.J. DATED : 4 th OCTOBER, 2018.
P.C.
1. This petition under Article 226 of the Constitution of India seeks a direction to the respondent no.2 - Director General of Foreign Trade to dispose of the petitioner's application dated 23rd November, 2016 seeking deletion of the petitioner's name from the denied entry list maintained by respondent no.2 and also on the authorities being satisfied issuing a necessary Export Obligation Discharge Certificate (EODC) in respect of the two Export Promotion Capital Goods (EPCG) licenses.
Digitally
Uday signed by Uday
Shivaji Jagtap
Shivaji Date:
2018.10.05
Jagtap 17:48:07
+0530
1 of 2
Uday S. Jagtap 6536-18-WP-901=.doc
2. Mr. Mishra, learned Counsel appearing for respondent no.2 on instructions states that the petitioner's application dated 23 rd November, 2016 would be disposed of expeditiously and for that purpose a personal hearing has been fixed on 10 th October, 2018. The parties are agreed that the petitioner's would attend the office of the respondent no.2 on 10th October, 2018 at 11.30 pm. in support of its application dated 23rd November, 2016.
3. Needless to state that on conclusion of the hearing the respondent no.2 would dispose of the application dated 23 rd November, 2016 as expeditiously as possible and preferably within a period of three weeks from 10th October, 2018.
4. The petition is disposed of in the above terms. (RIYAZ I. CHAGLA, J.) (M.S. SANKLECHA, J.) 2 of 2