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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(a) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(a)its essential details to be entered in a Register of Maintenance Claim Cases, to be maintained as in the Annexure I; and