Delhi High Court - Orders
Shri Pradeep Koneru vs Directorate Of Enforcement & Anr on 13 October, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~27 & 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2353/2019
SHRI PRADEEP KONERU ..... Petitioner
Through: Mr. Sudhir Nandrajog, Senior
Advocate with Mr. Mahesh Agarwal
Advocate
versus
DIRECTORATE OF ENFORCEMENT & ANR ...... Respondents
Through: Mr. Zoheb Hossain, Mr.Vivek
Gurnani, Advocates for ED
Mr. Ripudaman Bhardwaj, SPP for
CBI with Mr.Kushagra Kumar,
Advocate
+ W.P.(CRL) 2903/2019 & CRL.M.As. 38025/2019, 38028/2019
SATHISH BABU SANA ..... Petitioner
Through: Mr. Siddharth Aggarwal, Senior
Advocate with Ms. Stuti Gujral,
Mr.Shaurya Singh, Ms.Rudrali Patil,
Mr.Akshat Gupta, Advocates
versus
DIRECTORATE OF ENFORCEMENT & ANR ..... Respondents
Through: Mr. Zoheb Hossain, Mr.Vivek
Gurnani, Advocates for ED
Mr. Ripudaman Bhardwaj, SPP for
CBI with Mr.Kushagra Kumar,
Advocate
Signature Not Verified
Digitally Signed
By:RAHUL SINGH W.P.(CRL) 2353/2019& W.P.(CRL) 2903/2019 Page 1 of 2
Signing Date:14.10.2022
19:50:05
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.10.2022
1. Mr. Sudhir Nandrajog, learned Senior Counsel for the Petitioner, states that an identical matter, bearing W.P.(CRL) 384/2019, is coming up for hearing on 18.10.2022.
2. List along with W.P.(CRL) 384/2019 on 18.10.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J OCTOBER 13, 2022 Hsk/rr Signature Not Verified Digitally Signed By:RAHUL SINGH W.P.(CRL) 2353/2019& W.P.(CRL) 2903/2019 Page 2 of 2 Signing Date:14.10.2022 19:50:05