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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(l) in The Azim Premji University Act, 2010

(l)“Foundation” means the Azim Premji Foundation, which is a company registered under section 25 of the Companies Act, 1956 or any other Foundation formed and registered by Mr.Azim Premji for this purpose under section 25 of the Companies Act, 1956;