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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14)(b) in The Hazardous Wastes (Management And Handling) Rules, 1989

(b)wastes having constituents listed in Schedule 2 if their concentration is equal to or more than the limit indicated in the said Schedule; and