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Bombay Presidency - Section

Section 18 in The Bombay Entertainments Duty Rules, 1958

18. Admission by mechanical contrivance notice.

- Subject to the provisions of sub-section (1) of section 4, no person shall in any circumstances be admitted through a mechanical contrivance save on payment of the price of admission. Such price shall be shown in a conspicuous position on or near the mechanical contrivance.