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[Cites 0, Cited by 0] [Section 476] [Entire Act]

State of Uttar Pradesh - Subsection

Section 476(6) in Rules under the United Provinces Excise Act, 1910

(6)It is advisable that all reduction of spirit especially in the issue vats, should be made after all issues for the day are finished, so that no delay occurs in making issues when the warehouse is opened next.