Section 283 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
283. [ [Substituted by Notification No. 196/11-3-(11)-73-Rajaswa-1, dated 18.02.1974.]
In proclamation for sale under Section 286, the Collector shall state the amount of the annual demand and the estimated value of the property calculated in accordance with the rules in Chapter XV of the Revenue Manual.]
